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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Goa - Subsection

Section 7(2) in The Goa Children's Homes Rules, 2004

(2)The Director shall, on the recommendation of the Inspection Team, grant registration to the Children's Home for a period of five years subject to the terms and conditions laid down by the Inspection Team.