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State of Haryana - Section

Section 93 in Haryana Co-operative Societies Act, 1984

93. Utilisation of fund.

- An apex [***] [The words ``and central'' omitted by Act No. 14 of 1986.] society shall utilise the rehabilitation fund for providing assistance to its member societies which are financially weak by way of loans and subsidy on such terms and conditions as are approved by the Registrar.