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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Odisha - Subsection

Section 8(3) in The Orissa Excise (Methyl Alcohol) Rules, 1976

(3)They shall also provide and maintain suitable and secured fastenings and Chhubs's locks, or any other equally suitable locks or Indian make approved by the Commissioner, for all stills, receivers, fermentation rooms, store rooms, nipes and the like, to the satisfaction of the Commissioner, and the keys of all such locks shall be retained by the Officer-in-charge.