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Allahabad High Court

Vijay Prakash Savita vs Secretary,Board Of High School & ... on 19 January, 2010

Author: Dilip Gupta

Bench: Dilip Gupta

Court No. - 39

Case :- WRIT - C No. - 54568 of 2000

Petitioner :- Vijay Prakash Savita
Respondent :- Secretary,Board Of High School & Intermediate
U.P.Allahabad
Petitioner Counsel :- Tufail Hasan,V.K.Srivastava
Respondent Counsel :- C.S.C.

Hon'ble Dilip Gupta,J.

List has been revised. No one appears to press the petition. This petition was filed in the year 2000 with regard to the examination concerned.

The writ petition has been rendered infructuous by lapse of time. It is, accordingly, dismissed. Interim order, if any, stands vacated. Order Date :- 19.1.2010 SK