Allahabad High Court
Vijay Prakash Savita vs Secretary,Board Of High School & ... on 19 January, 2010
Author: Dilip Gupta
Bench: Dilip Gupta
Court No. - 39 Case :- WRIT - C No. - 54568 of 2000 Petitioner :- Vijay Prakash Savita Respondent :- Secretary,Board Of High School & Intermediate U.P.Allahabad Petitioner Counsel :- Tufail Hasan,V.K.Srivastava Respondent Counsel :- C.S.C. Hon'ble Dilip Gupta,J.
List has been revised. No one appears to press the petition. This petition was filed in the year 2000 with regard to the examination concerned.
The writ petition has been rendered infructuous by lapse of time. It is, accordingly, dismissed. Interim order, if any, stands vacated. Order Date :- 19.1.2010 SK