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State of Rajasthan - Section

Section 19 in The Rajasthan State Warehousing Corporation (Staff) Regulations, 1974

19. Service & confidential Report.

- (i) A record of particulars of service of each employee shall be maintained in such form as may be prescribed by the Management. But it would be the duty of each employee for notifying to the Management any change of his permanent address.
(ii)Confidential Reports in respect of each employee shall be drawn up annually by the prescribed authority in such manner as may be prescribed from time to time.