Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 460] [Entire Act] State of Jharkhand - Subsection Section 460(b) in Jharkhand Municipal Act, 2011 (b)the other shall contain such information, on the basis of different nonresidential user groups for factories, warehouses, medical institutions, educational institutions, and such other uses, as may be provided by regulations.
