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Delhi High Court - Orders

Dharambir Singh & Ors vs Chintels Exports Pvt Ltd on 9 September, 2025

Author: Anup Jairam Bhambhani

Bench: Anup Jairam Bhambhani

                          $~43 & 44
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +    RSA 163/2022 & CM APPL. 55080/2022
                               DHARAMBIR SINGH & ORS.                       .....Appellants
                                               Through: Mr. Rajat Aneja and Mr. Anant
                                                          Chaitanya Dutta, Advocates.
                                               versus
                               CHINTELS EXPORTS PVT LTD                     .....Respondent
                                               Through: Ms. Charu Sangwan, Mr. Shubhman
                                                          S. Dayma, Ms. Harshita Tyagi,
                                                          Advocates.
                          +    RSA 164/2022 & CM APPL. 55122/2022
                               RAMPHAL                                      .....Appellant
                                               Through: Mr. Rajat Aneja and Mr. Anant
                                                          Chaitanya Dutta, Advocates.
                                               versus
                               CHINTELS EXPORTS PVT LTD                     .....Respondent
                                               Through: Ms. Charu Sangwan, Mr. Shubhman
                                                          S. Dayma, Ms. Harshita Tyagi,
                                                          Advocates.
                               CORAM:
                               HON'BLE MR. JUSTICE ANUP JAIRAM BHAMBHANI
                                               ORDER

% 09.09.2025 The Bench is not available since the Hon'ble Judge is away on an official visit to attend Weinstein International Foundation's Advanced Mediation Training Program.

Re-notify on 06th February 2026.

BY ORDER (COURT MASTER) SEPTEMBER 9, 2025/ss This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 10/09/2025 at 22:31:11