Delhi High Court - Orders
Dharambir Singh & Ors vs Chintels Exports Pvt Ltd on 9 September, 2025
Author: Anup Jairam Bhambhani
Bench: Anup Jairam Bhambhani
$~43 & 44
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RSA 163/2022 & CM APPL. 55080/2022
DHARAMBIR SINGH & ORS. .....Appellants
Through: Mr. Rajat Aneja and Mr. Anant
Chaitanya Dutta, Advocates.
versus
CHINTELS EXPORTS PVT LTD .....Respondent
Through: Ms. Charu Sangwan, Mr. Shubhman
S. Dayma, Ms. Harshita Tyagi,
Advocates.
+ RSA 164/2022 & CM APPL. 55122/2022
RAMPHAL .....Appellant
Through: Mr. Rajat Aneja and Mr. Anant
Chaitanya Dutta, Advocates.
versus
CHINTELS EXPORTS PVT LTD .....Respondent
Through: Ms. Charu Sangwan, Mr. Shubhman
S. Dayma, Ms. Harshita Tyagi,
Advocates.
CORAM:
HON'BLE MR. JUSTICE ANUP JAIRAM BHAMBHANI
ORDER
% 09.09.2025 The Bench is not available since the Hon'ble Judge is away on an official visit to attend Weinstein International Foundation's Advanced Mediation Training Program.
Re-notify on 06th February 2026.
BY ORDER (COURT MASTER) SEPTEMBER 9, 2025/ss This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 10/09/2025 at 22:31:11