Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 89] [Entire Act] State of Bihar - Subsection Section 89(2) in Bihar Juvenile Justice (Care and Protection of Children) Rules, 2015 (2)The selection committee shall hold its sittings as per requirement and the member secretary shall be responsible for organizing such a sitting.
