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[Cites 0, Cited by 0] [Section 40(6)] [Section 40] [Entire Act]

State of Uttar Pradesh - Subsection

Section 40(6)(b) in U.P. Industrial Disputes Rules, 1957

(b)submit to the Labour Commissioner and to the Registrar of Trade Unions, Uttar Pradesh by December 31 every year a list of unions affiliated to it in Form XXII.