Jharkhand High Court
Kanchan Mala Bajrai And Ors vs The State Of Jharkhand And Ors on 7 February, 2022
Author: Anubha Rawat Choudhary
Bench: Anubha Rawat Choudhary
IN THE HIGH COURT OF JHARKHAND AT RANCHI
W.P.(S) No. 6329 of 2014
Kanchan Mala Bajrai and Ors. ... ... Petitioners
Versus
The State of Jharkhand and Ors. ... ... Respondents
---
CORAM: HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY
---
For the Petitioner : Mr. Lukesh Kumar, Advocate For the Respondents : Mr. Ashish Kumar, Advocate
---
Through Video Conferencing
---
05/07.02.2022 Time till 24.02.2022 is granted to the learned counsel for the petitioner to remove the surviving defects, failing which the instant petition will stand dismissed without further reference to the 'Bench'.
(Anubha Rawat Choudhary, J.) Saurav