Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Assam - Subsection Section 1(3) in The Assam Engineering (Irrigation Department) Service Rules, 1978 (3)These rules shall be applicable to the members of the service appointed either before or after promulgation of these rules.
