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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Puducherry - Subsection

Section 29(1) in Pondicherry Excise Act, 1970

(1)Whenever the authority which granted any licence under this Act considers that such licence should be withdrawn for any cause other than those specified in section 28, it may withdraw the licence on the expiration of not less than thirty days notice in writing of its intention to do so.