Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 214(3)] [Section 214] [Entire Act] State of Arunachal Pradesh - Subsection Section 214(3)(d) in Arunachal Pradesh Municipal Act, 2007 (d)the hearing and disposal of complaints made by the owners or occupiers of any premises with regard to their work, and