Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 44(1)] [Section 44] [Entire Act] State of Jammu-Kashmir - Subsection Section 44(1)(e) in The Jammu and Kashmir Dissolution of Muslim Marriages Act, 1999 (1942 A.D.) (e)account of all sums of money received and expended by the cooperative and their respective purposes;