Madhya Pradesh High Court
Shri Barakya vs Union Of India on 14 November, 2017
THE HIGH COURT OF MADHYA PRADESH MA-3000-2017 (SHRI BARAKYA Vs UNION OF INDIA) 1 Jabalpur, Dated : 14-11-2017 Parties through their counsel. Office is directed to call for the record. List the matter along with the record after two weeks.
(RAJEEV KUMAR DUBEY) JUDGE diXit