Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33(18)] [Section 33] [Entire Act] State of Karnataka - Subsection Section 33(18)(b) in The Karnataka Souharda Sahakari Act, 1997 (b)accounting irregularities and their implications on the financial statements to be indicated in detail in the report with the corresponding effects on the profit and loss.