Himachal Pradesh High Court
M/S Logos Pharma vs . Union Of India And Ors. on 15 June, 2022
Bench: Sabina, Satyen Vaidya
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M/s Logos Pharma Vs. Union of India and ors.
CWP No. 2904 of 2022 15.06.2022 Present: M/s Sandeep Goyal, Goverdhan Lal Sharma and Mr. Mukul Pahwa, Advocate for the petitioner.
Mr. Balram Sharma, Assistant Solicitor General of India, for respondent No.1.
Mr. Ajay Vaidya, Sr. Additional Advocate General, for respondents No. 2 and 4.
Mr. Vijay Arora, Advocate, for respondent No.3.
CWP No. 2904 of 2022 & CMP No.5567 of 2022 Notice. Mr. Balram Sharma, learned Assistant Solicitor General of India, Mr. Ajay Vaidya, learned Sr. Additional Advocate General and Mr. Vijay Arora, learned counsel, accept notice on behalf of the respective respondents and seek time to file reply.
List again on 30.06.2022.
( Sabina ) Acting Chief Justice ( Satyen Vaidya ) Judge 15th June, 2022 (sushma) ::: Downloaded on - 15/06/2022 20:04:22 :::CIS