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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(1)(ix) in Telangana Medical & Dental Colleges Admission, (Admission into MBBS & BDS Courses) Rules, 2017

(ix)"Institutions" means, unless otherwise specifically mentioned all the Un-aided Minority & Non-Minority Professional Colleges imparting Professional Education in Medical and Dental Courses.