Section 4(p) in Bio-Medical Waste Management Rules, 2016
(p)[ in case of all bedded health care facilities (any number of beds), make available the annual report on its web-site within a period of two years from the date of publication of the Bio-Medical Waste Management (Amendment) Rules, 2018;] [Substituted by Notification No. G.S.R. 129(E), dated 19.2.2019 (w.e.f. 28.3.2016).]
