Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 44BN in The Bihar Co-operative Societies Act, 1935 44BN. Abolition of Cadre system. - There shall not be any Cadre system in Co-operative Credit Structure with effect from such date as notified by the State Government.
