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[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of Uttar Pradesh - Subsection

Section 38(d) in U.P. Jagadguru Rambhadracharya Handicapped University Act, 2001

(d)the first Board of Management, the first Finance Committee and the first Academic Council shall be constituted by the Chancellor for a term of three years.