Supreme Court - Daily Orders
Shailendra Kumar Bhatnagar vs Fiitjee Ltd on 18 March, 2015
ITEM NO.113 REGISTRAR COURT. 2 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR M K HANJURA
Petition(s) for Special Leave to Appeal (C) No(s). 29507/2014
SHAILENDRA KUMAR BHATNAGAR Petitioner(s)
VERSUS
FIITJEE LTD Respondent(s)
(with interim relief and office report)
Date : 18/03/2015 This petition was called on for hearing today.
For Petitioner(s) Mr. Aditya Gaggar,Adv.
Mr. O. P. Gaggar,Adv.
For Respondent(s)
Mr. Gagan Gupta,Adv.
UPON hearing the counsel the Court made the following
O R D E R
The Learned counsel for the sole respondent seeks and is given four weeks' time as last chance to file the counter affidavit.
List again on 8.7.2015.
(M K HANJURA) Registrar MG Signature Not Verified Digitally signed by Madhu Grover Date: 2015.03.19 12:18:43 CET Reason: