Allahabad High Court
U.P. State Industrial Development Cor. ... vs Commissioner Of Income Tax Kanpur on 23 March, 2017
Bench: Bharati Sapru, Saumitra Dayal Singh
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- INCOME TAX APPEAL DEFECTIVE No. - 7 of 2015 Appellant :- U.P. State Industrial Development Cor. Ltd. Respondent :- Commissioner Of Income Tax Kanpur Counsel for Appellant :- S.K. Garg,Ashish Bansal Counsel for Respondent :- C.S.C. It Hon'ble Bharati Sapru,J.
Hon'ble Saumitra Dayal Singh,J.
List in the next cause list showing the name of Sri Shubham Agarwal from the department.
Order Date :- 23.3.2017 rk