Supreme Court - Daily Orders
Kamlesh Kumar Singh vs The State Of Uttar Pradesh on 20 March, 2023
Bench: B.R. Gavai, Vikram Nath
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ITEM NO.45 COURT NO.8 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 21405/2022
(Arising out of impugned final judgment and order dated 28-09-2022
in SA No. 395/2022 passed by the High Court Of Judicature At
Allahabad, Lucknow Bench)
KAMLESH KUMAR SINGH Petitioner(s)
VERSUS
THE STATE OF UTTAR PRADESH & ORS. Respondent(s)
(IA No.181574/2022-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT and IA No.181575/2022-EXEMPTION FROM FILING O.T. )
Date : 20-03-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE B.R. GAVAI
HON'BLE MR. JUSTICE VIKRAM NATH
For Petitioner(s)
Mr. Shyam Diwan, Sr. Adv. (NP)
Mr. Vinay Kumar Garg, Sr. Adv.
Mr. Ajay Kumar Singh, AOR
Mr. Divesh Kumar, Adv.
Mr. Vishal Kumar Singh, Adv.
Mr. Anubhav Bhandari, Adv.
Mr. Parshuram, Adv.
Mr. Ashish Singh, Adv.
Mr. U Banargi, Adv.
Mr. Saketjee, Adv.
Mr. K.S. Rekhi, Adv.
Mr. Parv Garg, Adv.
Mr.P. Kulshreshta, Adv.
For Respondent(s)
Mr. Debal Kumar Banerji, Sr. Adv.
Mr. Ajit S. Bhasme, Sr. Adv.
Mr. Rakesh Kumar Tewari, Adv.
Signature Not Verified
Mr. Sanjay Kumar Dubey, Adv.
Ms. Shuchi Singh, Adv.
Digitally signed by
Deepak Singh
Date: 2023.03.20
17:52:24 IST
Reason: Mr. Devendra Kumar Shukla, AOR
Mr. Krishna Kant Dubey, Adv.
Mr. Vivek Kumar Pandey, Adv.
Mr. Ujjwal Kumar Dubey, Adv.
Mr. Aman Kumar, Adv.
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Mr. Jainendra Kumar, Adv.
Mr. Sanjay Kumar Tyagi, AOR
Mr. Sanjay Kumar Tyagi, Adv.
Mr. Sanjay Kumar, Adv.
Mr. Ajay Kumar Pandey, Adv.
Mr. Mimansak Bhardwaj, Adv.
UPON hearing the counsel the Court made the following
O R D E R
We are not inclined to interfere with the impugned judgment and order passed by the High Court. The special leave petition is, accordingly, dismissed.
Pending application(s), if any, shall stand disposed of.
(DEEPAK SINGH) (ANJU KAPOOR) COURT MASTER (SH) COURT MASTER (NSH)