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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Punjab - Subsection

Section 6(xvi) in The Punjab School Education Board (Submission of Books and their Approval) Regulations, 1979

(xvi)[ The party shall pay to the Board such amount (if any) as royalty/recommendation fee as the Chairman may decide. The payment shall be made according to the mode as may be laid down by the Chairman. Provided that the royalty shall not be less than 5% and more than 7% depending upon the sale of the book.] [Substituted vide Board's item No. 2(5) dated 6-8-1993.]