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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(1)(i) in Andhra Pradesh Colleges of Physical Education Admissions through Common Entrance Test Rules 2003

(i)"Management Seats" means the seats earmarked from out of the sanctioned intake of seats to be filled by the Management of the Private Un-Aided Colleges of Physical Education and Un-Aided Minority Colleges of Physical Education.