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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(xxiii) in Uttar Pradesh Rajarshi Tandon Open University Act, 1999

(xxiii)to recognize persons working in the Universities, institutions or organisations as teachers of the University on such terms and conditions as may be laid down by the Ordinances;