Allahabad High Court
Smt. Shahjahan Begum vs Smt. Nigar Kauser on 27 January, 2010
Author: Ran Vi°Ai Singh
Bench: Ran Vi°Ai Singh
Court No. - 7 Case :- WRIT - A No. - 45757 of 2007 Petitioner :- Smt. Shahjahan Begum Respondent :- Smt. Nigar Kauser Petitioner Counsel :- Pankaj Bhatia,Vikram Bhalla Respondent Counsel :- Somesh Khare,Manish Tandon Hon'ble Ran Vi°ai Singh,J.
Passed over on the illness slip of learned counsel for the respondent. Order Date :- 27.1.2010 Pratima