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[Cites 0, Cited by 0] [Section 74] [Entire Act]

State of Goa - Subsection

Section 74(8) in Goa Prisons Rules, 2006

(8)Prisoners to be kept separate until certified by Medical Officer.- No prisoner shall be transferred from the quarantine to a circle or barrack without the approval of the Medical Officer. The prisoner shall be kept separate until certified by the Medical Officer as fit to be received among other prisoners.Classification of prisoners: