Delhi High Court
Sh. K.L. Monga vs The Chief Engineer(Ndz-8) on 27 July, 2020
Author: C .Hari Shankar
Bench: C .Hari Shankar
$~8
* IN THE HIGH COURT OF DELHI AT NEW DELHI
Decided on : 27th July, 2020
+ ARB.P 235/2020 & I.A. 5482/2020, I.A. 5483/2020, I.A.
6114/2020
SH. K.L. MONGA .... Petitioner
Through Mr. Avinash K. Trivedi, Adv.
Versus
THE CHIEF ENGINEER(NDZ-8) .. Respondent
Through Ms. Suparna Srivastava, CGSC
with Ms. Nehul Sharma, Adv.
CORAM:
HON'BLE MR. JUSTICE C .HARI SHANKAR
O R D E R (ORAL)
% 27.07.2020
(Video-Conferencing)
C .HARI SHANKAR, J.
ARB.P 235/2020
1. Learned counsel for the petitioner, on instructions, submits that he does not seek to press the present petition. The petition is, accordingly, dismissed as withdrawn.
2. Needless to say, as the petition is being dismissed as withdrawn, without entering into the merits of the case, this order would not ARB.P 235/2020 Page 1 of 2 inhibit the petitioner from re-approaching this Court at an appropriate stage.
I.A. 5482/2020, I.A. 5483/2020 and I.A. 6114/2020 In view of the order passed in the petition, these applications are disposed of.
C. HARI SHANKAR, J.
JULY 27, 2020 r.bararia ARB.P 235/2020 Page 2 of 2