Supreme Court - Daily Orders
Kanwar Sain Gupta vs Nct Of Delhi on 14 May, 2018
Bench: S.A. Bobde, L. Nageswara Rao
ITEM NO.6 COURT NO.7 SECTION II-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
M.A. NO. 1347 OF 2018(IA No. 69643/2018) IN
SLP (CRL.) NO. 3925/2018
KANWAR SAIN GUPTA & ORS. Petitioner(s)
VERSUS
NCT OF DELHI & ANR. Respondent(s)
(For Restoration)
Date : 14-05-2018 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S.A. BOBDE
HON'BLE MR. JUSTICE L. NAGESWARA RAO
For Petitioner(s) Mr. R. Basant, Sr. Adv.
Mr. K. Kartik, Adv.
Mr. Rajiv Mangla, AOR
Mr. Pradeep Kumar Kaushik, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Application for restoration is allowed. The special leave petition is restored to its original number.
IA No. 69643 and MA NO. 1347 of 2018 are disposed of accordingly.
List the special leave petition after ensuing summer vacation.
[ Charanjeet Kaur ] [ Indu Kumari Pokhriyal ] A.R.-cum-P.S. Asstt. Registrar Signature Not Verified Digitally signed by INDU KUMARI POKHRIYAL Date: 2018.05.14 17:22:01 IST Reason: