Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Assam - Subsection Section 11(i) in The Bharat Hydro Power Corporation Limited (Acquisition and Transfer of Undertaking) Act, 1996 (i)the amount, if any, relating to debts, mortgages or obligations as mentioned in proviso to sub-section (2) of Section 4:
