Section 37 in The Sikh Gurdwaras Committee Election Rules, 1959
37. Return of ballot-paper by elector.
- If an elector after obtaining any ballot-paper for the purpose of recording his vote decides not to use the same, he shall return the ballot-paper to the presiding officer and the ballot-paper so returned shall then be marked as "cancelled - returned" and kept in a separate envelope set apart for the purpose and a record shall be kept by the polling officer of all such ballot-papers.
