Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Andhra Pradesh - Subsection Section 4(5) in Andhra Pradesh Industrial Facilitation Council (Arbitration) Rules, 1999 (5)Any vacancy arising in any Council for any reason whatsoever may be filled by the Government by notification.
