Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 6] [Entire Act] State of Telangana - Section Section 50 in Telangana Tenancy and Agricultural Lands Act, 1950 50. [ [Sections 49, 50 and 50-A omitted by Act No.12 of 1969.] [XXX]]
