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State of Uttar Pradesh - Section

Section 15 in The U.P. Industries Department (Directorate of Handloom and Textiles) Subordinate Service Rules, 1992

15. Procedure for direct recruitment through Commission on the basis of interview.

(1)Application for permission to appear in the interview shall be called by the Commission in the prescribed pro forma published in the advertisement issued by them.
(2)The Commission shall, having regard to the need for securing due representation of the candidates belonging to the Scheduled Castes, Scheduled Tribes and other categories under Rule 6, call for interview such number of candidates who fulfil the required qualifications, as they consider proper.
(3)The Commission shall prepare a list of candidates in order of their proficiency as disclosed by the marks obtained by each candidate in the interview. If two or more candidates obtained equal marks, the Commission shall arrange their names in order of merit on the basis of their general suitability for the Service. The number of the names in the list shall be larger (but not larger by more than 25 per cent) than the number of vacancies The Commission shall forward the list to the appointing authority.