Bombay High Court
Atc Telecom Infrastructure Pvt. Ltd. ... vs Mobile Tower Kamgar Sangathana Through ... on 31 January, 2020
Author: S.C. Gupte
Bench: S.C. Gupte
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 2284 OF 2019
Atc Telecom Infrastructure Pvt. Ltd. Through Its ....Petitioner
Authorised Representative
V/S
Mobile Tower Kamgar Sangathana Through Its ....Respondent
President And Ors.
CORAM : S.C. GUPTE, J
DATE : 31st January, 2020
P.C. :
Due to paucity of time the matter is adjourned to 28/02/2020 . In case any ad-interim/interim relief is operating till today, the said order will continue to operate till the next date. If ad-interim/interim relief is not granted for a limited period, the said order will remain unaffected.
( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 31/01/2020 ::: Downloaded on - 01/02/2020 03:54:46 :::