Supreme Court - Daily Orders
Meher Fatima Hussain vs Jamia Milia Islamia on 26 September, 2023
Bench: Abhay S. Oka, Pankaj Mithal
ITEM NO.50 COURT NO.11 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 8333/2023
(Arising out of impugned final judgment and order dated 11-04-2023
in LPA No. 313/2021 passed by the High Court of Delhi at New Delhi)
MEHER FATIMA HUSSAIN Petitioner(s)
VERSUS
JAMIA MILIA ISLAMIA & ORS. Respondent(s)
([List the matter at top of the board].....FOR ADMISSION and I.R.
and IA No.82772/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
WITH SLP(C) No. 8416/2023
(FOR ADMISSION and I.R. and IA No.83216/2023-PERMISSION TO FILE
ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)
SLP(C) No. 8775/2023
(IA No.88234/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
Date : 26-09-2023 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ABHAY S. OKA
HON'BLE MR. JUSTICE PANKAJ MITHAL
For Petitioner(s) Mr. Vinay Kumar Garg, Sr. Adv.
in SLP 8333/2023 Mr. Ankur Chhibber, Adv.
Mr. H. S. Tiwari, Adv.
Mr. Nikunj Arora, Adv.
Mr. Parv Garg, Adv.
Mr. K S Rekhi, Adv.
Mr. Md. Ali, AOR
in SLP 8416/2023 Mr. Ajit Kumar Sinha, Sr. Adv.
Mr. Srijan Sinha, AOR
Ms. Hansa Sinha, Adv.
Mr. Naveen Soni, Adv.
Signature Not Verified
Digitally signed by
Anita Malhotra
Date: 2023.09.27
18:28:16 IST
Reason:
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in SLP 8775/2023 Mr. Vinay Navare, Sr. Adv.
Mr. Barun Kumar Sinha, Adv.
Mr. Prathibha Sinha, Adv.
Mr. Anantha Narayana M.G., AOR
Mr. Gopala Krishna M L, Adv.
Mr. Prabhsimar Singh, Adv.
Mr. Sneh Vardhan, Adv.
Mr. Pankaj Kumar Shukla, Adv.
For Respondent(s)
No.1 Mr. Vikramjit Banerjee,ASG
Mr. Pritish Sabharwal,Adv.
Mr. Sharad Pandey,Adv.
Ms. Shweta Singh,Adv.
Mr. Amrendra Kumar Mehta, AOR
For Respondent-UGC Mr. Satish Kumar, AOR
Mr. S S Bandyopadhyay, Adv.
UPON hearing the counsel the Court made the following
O R D E R
The submissions are heard.
Judgment is reserved.
Liberty is granted to the parties to file brief written submissions containing not more than three pages within a period of one week from today.
(ANITA MALHOTRA) (AVGV RAMU)
AR-CUM-PS COURT MASTER
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