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[Cites 0, Cited by 1] [Section 90] [Entire Act]

State of Kerala - Subsection

Section 90(4) in Kerala Cooperative Societies Act, 1969

(4)If any co-operative society fails to affiliate to the State Co-operative Union as required by sub-section (1) or to renew such affiliations as required by sub-section (2) , such society shall not be entitled to any of the privileges conferred on a co-operative society under chapter v of this Act.