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[Cites 0, Cited by 0] [Section 376] [Entire Act]

State of Assam - Subsection

Section 376(b) in The Assam Excise Rules, 2016

(b)He should ordinarily spend 120 days on tour in each year. He will draw up his tour programme and submit it to the Excise Commissioner at least three days before the commencement of the tour. His tour dairies will be submitted to the Excise Commissioner immediately after completion of tour.