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[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

State of Himachal Pradesh - Subsection

Section 17(1)(d) in The Himachal Pradesh Poisons (Possession and Sale) Rules, 2014

(d)a register of usage of acid shall be maintained and the same shall be filed with the concerned SDM (or Tehsildar wherever the office of SDM does not exist) in each quarter; and