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Union of India - Section

Section 22 in The Gas Cylinders Rules, 2004

22. Electrical installations

.-In premises for filling and storing flammable gases in cylinders, all electric meters, distribution boards, switches, fuses, plugs and sockets, all electric fittings, fixed lamps, portable hand lamps and motors, shall be of flame proof construction conforming to IS: 2148 or such other specification as approved by the Chief Controller and shall be effectively earthed.