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State of Assam - Section

Section 11 in Regulation for the Degree of Doctor of Philosophy (Ph.D.)

11. Evaluation of the Thesis.

- The thesis shall be examined by a Board of Examiners consisting of two external examiners an the guide(s) concerned and 3 examiners when there are no guides. For this purpose, the Ph.D. Committee shall finalise, a panel o at least 7 (seven) names of examiner in the subject excluding the guide(s).From the panel so finalised the Vice-Chancellor shall select the Board of Examiners and the Controller of Examinations will take necessary steps for evaluation of the thesis including viva-voce Examination. In the case of joint-guide(s), either a combined report or two separate reports, may be obtained.