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[Cites 0, Cited by 0] [Section 84] [Entire Act]

State of Rajasthan - Subsection

Section 84(3) in The Rajasthan Municipalities (Election) Rules, 1994

(3)The returning officer shall arrange the names of contesting candidates according to Hindi alphabets written in Devnagri script, prepare the list of contesting candidates in the form prescribed in Schedule III-B and affix it on the notice board of the Municipality.Explanation. - Alphabetical arrangement shall be made with reference to the names of candidates and not with reference to their surnames, if any.