Section 34(1)(d) in The United Provinces Excise Act, 1910

[Cites 0, Cited by 0] [Section 34(1)] [Section 34] [Entire Act]

State of Uttar Pradesh - Subsection

Section 34(1)(d) in The United Provinces Excise Act, 1910

(d)where a licence, permit or pass has been granted on the application of the grantee of an exclusive privilege under this Act, on the requisition in writing of such grantee; or

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State of Uttar Pradesh - Subsection

Section 34(1)(d) in The United Provinces Excise Act, 1910