Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act] State of Punjab - Subsection Section 17(1)(b) in Punjab Women and Children Development and Welfare Corporation Act, 1979 (b)such sums of money as may, from time to time, be realized by way of repayment of loans made from the Fund or from interest, on loans;