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[Cites 0, Cited by 0] [Section 58(6)] [Section 58] [Entire Act]

State of Gujarat - Subsection

Section 58(6)(b) in Gujarat Primary Education Act, 1947

(b)a professor who has served as such for a period of five years in a college affiliated to a statutory University in the [State of Gujarat] [These words were substituted for the words 'Bombay area of the State of Gujarat' by Gujarat 13 of 1963, section 11(2).];