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[Cites 0, Cited by 3] [Section 10A(2)] [Section 10A] [Entire Act]

Union of India - Subsection

Section 10A(2)(b) in The Income Tax Act, 1961

(b)commencing on or after the 1st day of April, 1994, in any electronic hardware technology park, or, as the case may be, software technology park;