Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 64(1)] [Section 64] [Entire Act]

State of Chattisgarh - Subsection

Section 64(1)(b) in The Chhattisgarh Co-Operative Societies Act, 1960

(b)a member, past member or a person claiming through a member, past member or deceased member of a society or of a society which is a member of the society;