Allahabad High Court
Choudhary Chhotu Ram P.G. College & Ors. vs State Of U.P. Thru' Secy. Higher ... on 1 July, 2010
Court No. - 39 Case :- WRIT -- C No. -- 48373 of 2004 Petitioner :- Choudhary Chhotu Ram P.G. College 8: Ors. Respondent :- State Of U.P. Thru' Secy. Higher Education 8: Ors. Petitioner Counsel :- Shailendra Respondent Counsel :- C.S.C.,R.S. Mishra Hon'ble Dilip GuDta.J.
List has been revised. No one appears to press the petition. It appears that the petition has been rendered infructuous by lapse of time. It is, accordingly, dismissed.
Order Date :- 1.7.2010 SK