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Allahabad High Court

Choudhary Chhotu Ram P.G. College & Ors. vs State Of U.P. Thru' Secy. Higher ... on 1 July, 2010

Court No. - 39

Case :- WRIT -- C No. -- 48373 of 2004

Petitioner :- Choudhary Chhotu Ram P.G. College 8: Ors.
Respondent :- State Of U.P. Thru' Secy. Higher Education 8: Ors.
Petitioner Counsel :- Shailendra

Respondent Counsel :- C.S.C.,R.S. Mishra

Hon'ble Dilip GuDta.J.

List has been revised. No one appears to press the petition. It appears that the petition has been rendered infructuous by lapse of time. It is, accordingly, dismissed.

Order Date :- 1.7.2010 SK